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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Manipur - Subsection

Section 102(1)(a) in The Manipur Co-operative Societies Act, 1976

(a)after an inquiry has been held under Section 83 an inspection has been made under Section 84 or on the report of the auditor auditing the accounts of the society, or