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State of Andhra Pradesh - Section

Section 3 in Criminal Rules of Practice and Circular Orders, 1990

3. Hours of Sitting:

- Courts shall ordinarily sit from 10-30 A.M. to 5 P.M. Sessions Judges and Magistrates shall ordinarily commence their sitting not later than 10-30 A.M. each day, and unless the work for the day is disposed of earlier, shall not rise before 5-00 P.M. except for lunch in between 2-00 P.M. and 2-30 P.M.