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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(b) in Bihar Factories Rules, 1950

(b)If ventilating openings in any room or building are not adequate mechanical ventilation is provided and fans or other means employed for this purpose are of such capacity as to circulate through the room or the building six times in every hour a volume of air equal to the cubic capacity of the room or building, and