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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(d) in The Orissa Electricity (Duty) Act, 1961

(d)any other matter for which provision is, in the opinion of the State Government, necessary to be made for giving effect to the provisions of this Act.