Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Maharashtra - Subsection Section 55(3) in The Maharashtra District Planning Committee (Election) Rules, 1999 (3)A woman candidate belonging to any reserved category shall be eligible to contest the election to a general seat reserved for a woman candidate.
