Supreme Court - Daily Orders
Commissioner Of Income Tax New Delhi vs Rampgreen Solution Pvt. Ltd. on 8 September, 2017
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. No. 84278 Of 2017
IN
CIVIL APPEAL NO(S). 8813 OF 2017
COMMISSIONER OF INCOME TAX-II, PUNE Appellant(s)
VERSUS
PTC SOFTWARE (I) PVT. LTD. Respondent(s)
WITH
I.A. No. 84282 OF 2017
IN
CIVIL APPEAL NO. 10421 OF 2017
O R D E R
The learned counsel for the appellant seeks leave to withdraw these appeals. Permission is granted.
The civil appeals are, accordingly, dismissed as withdrawn.
I.A.Nos. 84278 of 2017 and 84282 of 2017 are disposed of.
.......................J. [ KURIAN JOSEPH ] New Delhi;
Signature Not VerifiedSeptember 08, 2017.
Digitally signed by JAYANT KUMAR ARORA Date: 2017.09.12 12:40:21 IST Reason: Item No. 5.1 and 5.2 COURT NO.5 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS I.A. No. 84278 Of 2017 IN CIVIL APPEAL NO(S). 8813 OF 2017 COMMISSIONER OF INCOME TAX-II, PUNE Appellant(s) VERSUS PTC SOFTWARE (I) PVT. LTD. Respondent(s) WITH
I.A. No. 84282 OF 2017 IN CIVIL APPEAL NO. 10421 OF 2017 Date : 08-09-2017 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH [IN CHAMBERS] Counsel for the parties Mr. Nishe Ranjan Shanker, Adv.
Mr. Abdul Kabeer, Adv.
Ms. Abha R. Sharma, Adv.
Ms. Anil Katiyar, AOR Mr. Vaibhav Kulkarni, Adv. Mr. Udit Naresh, Adv.
Ms. Kavita Jha, Adv.
Mr. Bhargava V. Desai, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeals are dismissed as withdrawn and I.A.Nos. 84278 of 2017 and 84282 of 2017 are disposed of in terms of the signed order.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)