Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 91 in University of Udaipur Officers (Conditions of Service) Rules, 1976 91. Implementation of order in appeal. - The authority which made the order appealed against shall give effect to the order of appellate authority.
