- In these rules unless there is anything repugnant in the subject or context-(a)"Act" means the Assam Gramdan Act, 1961 (Assam Act 1 of 1962);(b)"Deputy Commissioner" means the Deputy Commissioner of the District and in the case of a sub-division includes the Sub-divisional Officers;(c)"Form" means a form appended to these rules ;(d)"Section" means a section of the Act;(e)"Sub-Deputy Collector" means the Sub-Deputy Collector in charge of Circle within which the land donated is situated ;(f)All words and expressions used in these rules and not defined herein but defined in the Act shall respectively have the same meaning as assigned to them in the Act.
