Patna High Court - Orders
Peerit Chatra Sangh, Bhupendra Narain ... vs The State Of Bihar on 13 October, 2023
Bench: Chief Justice, Rajiv Roy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13344 of 2023
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Peerit Chatra Sangh, Bhupendra Narain Mandal University, Madhepura
Having its office at Women College, Kaushalya Gram, Madhepura through its
Chairperson-Mona Kumari, aged about-31 years, Gender- Female, daughter
of Sri Birendra Choudhary, resident of Hatiya Champapur Ghoswari, P.S.
Bakhtiyarpur and District-Patna
... ... Petitioner/s
Versus
1. The State of Bihar Through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Director (Higher Education), Education Department, Government of
Bihar, Patna.
3. The Bhupendra Narayan Mandal University, through its Registrar, Lalu
Nagar,Madhepura
4. The Principal, Women's College, Kaushalya Gram, Madhepura.
5. The Principal, Evening College, Madhepura at and District-Madhepura
6. The Principal, Sri Krishna Degree Evening College, Udakishunganj,
District-Madhepura.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Bhola Kumar, Advocate
For the Respondent/s : Smt. Binita Singh, SC 28
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJIV ROY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 13-10-2023Writ petition stands dismissed as withdrawn, at the request of the learned counsel for the petitioner.
(K. Vinod Chandran, CJ) ( Rajiv Roy, J) Sujit/-
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