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[Cites 0, Cited by 0] [Section 2(23)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(23)(iv) in Tamil Nadu Town and Country Planning Act, 1971

(iv)a Panchayat Union Council or a Panchayat constituted under the Tamil Nadu Panchayats Act, 1958 (Tamil Nadu Act XXXV of 1958);