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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(a) in The National Co-Operative Development Corporation Act, 1962

(a)the manner in which meetings of [the General Council, the Board and other committees of the Corporation] [Substituted by Act 3 of 1974, Section 16, for certain words (w.e.f. 7-4-1975)] shall be convened, the fees for attending such meetings and the procedure to be followed thereat;