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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018

(g)"Times Higher Education/QS Rankings" means annual publication of university rankings by Times Higher Education (THE) magazine and by Quacquarelli Symonds (QS);