Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)that the personnel shall have continuity of service in the First Transferee and the Second Transferee; and