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State of West Bengal - Section

Section 39A in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

39A. [ Ordinances. - Subject to the provisions of this Act and the Statutes, the Ordinances may provide for any matter which under this Act or the Statutes is required to be or may be prescribed by Ordinances] [Section 39A inserted by W. B. Act 31 of 1981.].