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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(2) in Bihar Education Code, 1961

(2)The cost of educating a pupil should be obtained by dividing the total direct expenditure on any institution or class of institutions by the average number of pupils on the rolls during the year, and not by the number of scholars, on the 31st March.(D. P. I.'s circular no. 54, dated the 18th December, 1914.)