Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 26 September, 2025
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 01
Regular Cause List
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR 3/2012
ROBKAR
...Appellant(s)/Petitioner(s)
Through: None
Vs.
PROF. ABDUL GANI BHAT
...Respondent(s)
Through: Respondent present in person.
CORAM:
HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
ORDER
26.09.2025 Respondent present in person, who seeks and is granted a week's time to file his response in the Registry.
List on 18.11.2025.
(SHAHZAD AZEEM) (SINDHU SHARMA)
JUDGE JUDGE
SRINAGAR
26.09.2025
"Imtiyaz"
Imtiyaz Ul Gani
I attest to the accuracy and
authenticity of this document
29.09.2025 09:48