Section 8(2)(ii) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2)(ii) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993

(ii)bearing the same pay scale the names of the candidates shall be arranged in the eligibility list in order of the date of their substantive appointment in their respective cadres.

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State of Uttar Pradesh - Subsection

Section 8(2)(ii) in The U.P. Educational Teaching (Subordinate Gazetted) Service Rules, 1993