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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(2) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(2)The special officer may call for the assistance of such officers and staff of the Government or the Board or the undertaking as he may deem fit, in assessing the net amount payable.