Madhya Pradesh High Court
M/S Pushpam Publicity vs The Union Of India on 30 July, 2021
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-12785-2021
The High Court Of Madhya Pradesh
WP-12785-2021
(M/S PUSHPAM PUBLICITY Vs THE UNION OF INDIA AND OTHERS)
1
Jabalpur, Dated : 30-07-2021
Heard through Video Conferencing.
Shri Prashant Singh, learned Senior Advocate assisted by Shri Aditya
Pachori, learned counsel for the petitioner.
Let a copy of the writ petition along with annexures be supplied to Shri
Anoop Nair, Advocate, who ordinarily appears for respondent- Cantonment
Board before this Court.
List in the next week.
Let the name of Shri Anoop Nair, Advocate for respondent No.3- Cantonment Board, be reflected in the cause list.
(VIJAY KUMAR SHUKLA) JUDGE Priya.P Signature Not Verified SAN Digitally signed by priyanka pithawe mishra Date: 2021.07.31 15:00:39 IST