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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(7) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(7)Whoever produces a child before the Committee shall submit a report on the circumstances under which the child came to their notice and efforts made by them on informing the Police and the missing persons squad and in cases where a recognised voluntary organisation or any Police personnel produce a child before the Committee, they shall also submit a report on the efforts made by them for tracing the family of the child.