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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1)(i) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(i)who on the date of his appointment as such, was in the service of a local body or any other body wholly or substantially owned or controlled by Government; or