Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Bihar - Subsection Section 21(b) in Rules Made Under Bengal Ferries Act, 1885 (b)there is affixed in a conspicuous place inside the boat the coloured plate showing the particulars specified in sub-clauses (i) to (iv) of clause (a) of Rule 20 in respect of such boat.
