Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Arunachal Pradesh - Subsection Section 7(1) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (1)There shall be established an Endowment Fund with an amount of rupees three crore which has to be deposited by the Sponsoring Body with the State Government.
