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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Haryana - Subsection

Section 61(2)(b) in Haryana Panchayati Raj Election Rules, 1994

(b)if satisfied that the result of a fresh poll at that polling station will not, in any way, affect the result of the election or that the error or irregularity in procedure is not material, issue such directions to the Returning Officer (Panchayat) as it may deem proper for the further conduct and completion of the election.