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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(a)"area", in relation to any provision of this Act, means such area as the State Government may, having regard to the requirements of that provision, specify by notification;