Section 12(2)(a) in Bihar Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(a) in Bihar Goods and Services Tax Act, 2017

(a)the date of issue of invoice by the supplier or the last date on which he is required, under [***] [Omitted 'sub-section (1)' by Bihar Act No. 14 of 2018, dated 10.12.2018.] of section 31, to issue the invoice with respect to the supply; or

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State of Bihar - Subsection

Section 12(2)(a) in Bihar Goods and Services Tax Act, 2017