Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(c) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (c)"Financial Commissioner" shall mean the Financial Commissioner appointed by the Government to exercise the powers under this Act;
