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State of Haryana - Section

Section 15 in Regular Licence under Haryana Electricity Regulatory Reforms Act

15.

On 1st January, 1999, the Commission issued letters to all seven objectors, informing them that a hearing would be held on 12th January, and on 6th January, 1999, the Commission published notices in selected newspapers, announcing the same hearing to the general public. Also on 6th January, 1999, the Commission issued a letter (No. 178/179/HERC/PRO-1/98) to HVPN, summoning HVPN to appear for the hearing. Letters were also sent by the Commission to the Commissioner and Secretary to Government of Haryana, Power Department, on 6th January, 1999, and to Secretary to Government of India, Ministry of Power, on 7th January, 1999, announcing the hearing.