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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(7)(e) in Telangana Panchayat Raj Act, 2018

(e)The reservation of wards for women in the Gram Panchayats allotted under sub-section (6), shall be made by the Mandal Parishad Development Officer in each category i.e., Scheduled Tribe, Scheduled Caste, Backward Class and Unreserved, on the basis of draw of lots.