Supreme Court - Daily Orders
Ramdayal Banarsidas Agarwal @ Gupta vs Ramsharan Banarsidar Agarwal @ Gupta ... on 10 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.35 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26114/2016
(Arising out of impugned final judgment and order dated 10-03-2016
in SA No. 596/2015, 06-04-2016 in SA No. 596/2015 passed by the
High Court Of Bombay)
RAMDAYAL BANARSIDAS AGARWAL @ GUPTA Petitioner(s)
VERSUS
RAMSHARAN BANARSIDAR AGARWAL @ GUPTA AND ORS. Respondent(s)
(FOR EXEMPTION FROM FILING O.T. - IA 2/2016)
Date : 10-07-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. Uday B. Dube, AOR
For Respondent(s)
Mr. Shashibhushan P. Adgaonkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order(s). The special leave petition(s) is accordingly dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.07.11
14:31:01 IST
Reason: