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State of Madhya Pradesh - Section
Section 32 in Rules Regarding Returns of Establishments
32. Alteration in the limits of a Municipality...............................................
Note. - The average percentage of attendance of Councillors to be given in column 29 should be calculated as follows :-Let X denote the average percentage of Councillors present at each meeting, i.e., total of Councillors present at all meetings divided by the number of meetings and Y denotes total number of Councillors in the Council. Then the average percentage of Councillors to be shown in column 29 will be,-| X x 100Y |