Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58B] [Entire Act] State of Odisha - Subsection Section 58B(3) in The Orissa Panchayat Samiti Act, 1959 (3)The provisions of this section shall have effect notwithstanding anything to the contrary in any of the other provisions of this Act.
