Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(b) in Medical Attendance Rules (b)to reimbursement of costs incurred in respect of medical services obtained by him, or to travelling allowance for any journey preformed by him, otherwise than as expressly provided in these Rules.
