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Union of India - Section

Section 7 in The Jallianwala Bagh National Memorial Act, 1951

7. Power of Trustees to appoint committee of management.

(1)For the purposes of managing the affairs of the Trust, the Trustees may, by resolution passed at a meeting, appoint a committee of management, and entrust to it such powers, duties and functions, under such directions and limitations, as may be defined by such resolution.
(2)The Trustees may appoint any persons as members of the committee of management, whether such persons are Trustees or not, and may, from time to time, vary or rescind any resolution passed by it under this section.[7A. Power to approve audited accounts. - The Trust shall meet at least once in a year to approve the audited accounts of the Trust and shall transact such other business as may be considered necessary.][New Section 7A insert by Jallianwala Bagh National Memorial (Amendment) Act, 2006(51 of 2006) ]