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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Gujarat - Subsection

Section 88(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)to constitute provisional authorities and bodies and on their recommendations to make rules providing for the conduct of the work of the University;
(C)subject to the control of the State Government, to make such financial arrangements as may be necessary to enable this Act, or any part thereof, to be brought into force;