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Delhi Development Authority vs Ajit Kumar @ Ajit Kumar Chaudhary on 22 July, 2022

Bench: B.R. Gavai, Pamidighantam Sri Narasimha

     ITEM NO.10                            COURT NO.15                  SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12203/2022

     (Arising out of impugned final judgment and order dated 27-02-2018
     in WP(C) No. 1934/2017 passed by the High Court Of Delhi At New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                        Petitioner(s)

                                                  VERSUS

     AJIT KUMAR @ AJIT KUMAR CHAUDHARY & ORS.                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.86837/2022-CONDONATION OF DELAY
     IN FILING and IA No.86838/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.86839/2022-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 22-07-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)             Ms.    Arti Singh, AOR
                                   Mr.    Aakashdeep Singh Roda, Adv.
                                   Mr.    Basant Pal Singh, Adv.
                                   Ms.    Pooja Singh, Adv.

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice on the application for condonation of delay as well as on the Special Leave Petition.

Tag along with Special Leave Petition (C) Diary Signature Not Verified No. 3108/2022.

GEETA AHUJA Date: 2022.07.23 10:26:23 IST Reason:

              (Geeta Ahuja)                                         (Anju Kapoor)
             Assistant Registrar-cum-PS                             Court Master