Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 9 in Instructions Relating to Liquor 9. Exemption from certain provisions of the Act. - Medicate wines are under certain circumstances, exempted under Section 73 of the Act relating to possession and sale, by Order 35, Clause 5.
