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Bombay High Court

St. Lawrence Education Society Through ... vs Mrs. Naseem Shaikh And Ors on 2 March, 2020

Author: V.G. Bisht

Bench: S. S. Shinde, V.G. Bisht

                                                 1/1                          14-WP-10432-15.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO. 10432 OF 2015

St. Lawrence Education Society
Through Its Representative
Mr. Abhishek Dalivi                                         ...Petitioner

         Versus

Mrs. Naseem Shaikh & Ors.                                   ...Respondents

                                ...
Adv. Niteen Pradhan a/w. Adv. S.D. Khot, Adv. Anthony Nadar, Adv.
Amey Mahadik for Petitioner.
None for Respondents.
                                ...

                                        CORAM : S. S. SHINDE &
                                                 V.G. BISHT, JJ.

DATE : 2nd March 2020. PER COURT :

1. This Court on 24.08.2018 issued notices to the respondents. Offce report shows that, notices are issued to respondents no. 1 and 2, however, service report is awaited. Deputy Registrar of the concerned branch shall ensure that, report of service of respondents no. 1 and 2 is received from the Registry of the concerned Court as expeditiously as possible, however, within two weeks from today. List on 31.03.2020.
     (V. G. BISHT, J.)                                          (S. S. SHINDE, J.)



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