Bombay High Court
St. Lawrence Education Society Through ... vs Mrs. Naseem Shaikh And Ors on 2 March, 2020
Author: V.G. Bisht
Bench: S. S. Shinde, V.G. Bisht
1/1 14-WP-10432-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10432 OF 2015
St. Lawrence Education Society
Through Its Representative
Mr. Abhishek Dalivi ...Petitioner
Versus
Mrs. Naseem Shaikh & Ors. ...Respondents
...
Adv. Niteen Pradhan a/w. Adv. S.D. Khot, Adv. Anthony Nadar, Adv.
Amey Mahadik for Petitioner.
None for Respondents.
...
CORAM : S. S. SHINDE &
V.G. BISHT, JJ.
DATE : 2nd March 2020. PER COURT :
1. This Court on 24.08.2018 issued notices to the respondents. Offce report shows that, notices are issued to respondents no. 1 and 2, however, service report is awaited. Deputy Registrar of the concerned branch shall ensure that, report of service of respondents no. 1 and 2 is received from the Registry of the concerned Court as expeditiously as possible, however, within two weeks from today. List on 31.03.2020.
(V. G. BISHT, J.) (S. S. SHINDE, J.)
Bhagyawant Punde
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