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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3)(b) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(b)where a dip rod is provided, note in the Accounts Register the gauge of tank before and after day's transactions and calculate wastages, if any, every day.