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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Kerala - Subsection

Section 61(4) in The Kerala Panchayat Buildings Rules, 2011

(4)The minimum clear width of access to a building as well as the width of the street giving access to the plot from the main street shall be 7 metres and shall be motorabie:Provided that, in the ease of building (s) with total floor area up to 300 sq.mctres, crematoria or burial grounds, the width shall not be less than 3 metres and shall be motorabie.Provided further that, in the ease of Type C magazines as per the provisions contained in the Explosives Rules, 2008, such width shall not be less than 3.6 metres.]