Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(16)] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(16)(e) in The Punjab Liquor Licence Rules, 1956 (e)Liquor shall be sold on credit only to persons approved by the Collector.