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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(14)(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(a)Any premises or land referred to in Clause 14.1 for any of the purposes mentioned therein, or