Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967 (3)Separate proclamation shall be issued in respect of each Nazul/Devsthan Building proclamation to be auctioned by the committee.
