Section 53 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
53.
The inspection commission referred to in statute 52 shall report to the University as to whether all the requirements specified in statute 51 which are to be provided by the management of the college for increase in,seats have been provided. The inspection commission shall also point gut in its report the lacunae, if any, in the fulfilment of the requirements to be. provided and also advise as to the capability of the college to rectify the lacunae within a period of two months. The University shall conduct re-inspection on payment of a sum of Rs. 5,000 (Rupees five thousand only) or such amount as may be prescribed by the governing council, from time to time, by the management of the college towards re-inspection fee. The commission shall send its final report.
