Section 3 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
3. Commission's office, office hours and sittings.
(1)The place(s) of the office(s) of the Commission may, from time to time, be specified by the Commission, by an order made in that behalf. The present location of the office shall be at DVB S/Stn. No. 15, Sector-7, Pushp Vihar, New Delhi-110 017.(2)Unless otherwise directed, the headquarters and other offices of the Commission shall be open daily except on Saturdays, Sundays and holidays notified by the Government of NCT of Delhi. The headquarters and other offices of the Commission shall be open at such times as the Commission may direct. At present the working hours of the Commission shall be from 9.30 AM to 6.00 PM. The lunch break shall be from 1.30 PM to 2.00 PM.(3)Where the last day for doing of any act falls on a day on which the office of the Commission is closed and by reasons thereof the act cannot be done on that day, it may be done on the next day on which the office is open.(4)The Commission may hold sittings for hearing matters at the headquarters or at any other place on days and time to be specified by the Commission.
