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Bombay High Court

Skyline Residency Llp vs Assistant Commissioner Of Income Tax ... on 11 August, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                      WRIT PETITION (L) NO. 9324 OF 2022
Vijay Bihari Khandari                                .....Petitioner
       Vs.
Assistant Commissioner of Income Tax
Central Circle 4(1) & Anr                            .....Respondents

                                       AND
                        WRIT PETITION (L) NO.13212 OF 2022

Skyline Residency LLP                                ....Petitioner
       Vs.
Asst. Commissioner of Income Tax
Central Circle 8(2) & Anr                            ....Respondents

                                       AND
                        WRIT PETITION (L) NO.27375 OF 2022

Hiteshkumar Prakash Rawal                            ....Petitioner
      Vs.
Union of India & Ors.                                ....Respondents

                                       AND
                        WRIT PETITION (L) NO.27604 OF 2022

Amit Mangilal Jain                                   ....Petitioner
     Vs.
Union of India & Ors.                                ....Respondents

                                       AND
                        WRIT PETITION (L) NO.27596 OF 2022

Bhoomi & Arkade Associates                           ....Petitioner
     Vs.
Union of India & Ors.                                ....Respondents


                                  ----
Ms Ujjwala Chaturvedi i/b Ms Neha Anchlia for Petitioners.
                                  ----

                                      CORAM : K. R. SHRIRAM AND
                                              FIRDOSH P. POONIWALLA, JJ.

DATED : 11th AUGUST 2023 Meera Jadhav ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 07:26:10 ::: 2/2 production-wp-9324-22&ors.doc P.C. :

1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 27 th October 2023. Rejoinder, if any, to be filed and copy served by 9 th November 2023.
3 Petitions be listed on 11th December 2023. 4 The ad-interim granted earlier to continue until 22nd December 2023.

(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 07:26:10 :::