Bombay High Court
Skyline Residency Llp vs Assistant Commissioner Of Income Tax ... on 11 August, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 9324 OF 2022
Vijay Bihari Khandari .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Central Circle 4(1) & Anr .....Respondents
AND
WRIT PETITION (L) NO.13212 OF 2022
Skyline Residency LLP ....Petitioner
Vs.
Asst. Commissioner of Income Tax
Central Circle 8(2) & Anr ....Respondents
AND
WRIT PETITION (L) NO.27375 OF 2022
Hiteshkumar Prakash Rawal ....Petitioner
Vs.
Union of India & Ors. ....Respondents
AND
WRIT PETITION (L) NO.27604 OF 2022
Amit Mangilal Jain ....Petitioner
Vs.
Union of India & Ors. ....Respondents
AND
WRIT PETITION (L) NO.27596 OF 2022
Bhoomi & Arkade Associates ....Petitioner
Vs.
Union of India & Ors. ....Respondents
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Ms Ujjwala Chaturvedi i/b Ms Neha Anchlia for Petitioners.
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CORAM : K. R. SHRIRAM AND
FIRDOSH P. POONIWALLA, JJ.
DATED : 11th AUGUST 2023 Meera Jadhav ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 07:26:10 ::: 2/2 production-wp-9324-22&ors.doc P.C. :
1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 27 th October 2023. Rejoinder, if any, to be filed and copy served by 9 th November 2023.
3 Petitions be listed on 11th December 2023. 4 The ad-interim granted earlier to continue until 22nd December 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 11/08/2023 ::: Downloaded on - 12/08/2023 07:26:10 :::