Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(2) in Maharashtra Groundwater (Development and Management) Act, 2009 (2)The State Authority shall regulate, including total ban on, the construction of wells, other than deep-wells, for any purpose within the notified areas.
