Section 56 in Tamil Nadu Private Colleges (Regulation) Act, 1976
56. Repeal and saving.
(1)The Tamil Nadu Private Colleges (Regulation) Ordinance, 1976 (Tamil Nadu Ordinance 11 of 1976) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance including any orders passed, notification issued, rules, regulations and appointments made shall, in so far as they are not inconsistent with this Act be deemed to have been done or taken under this Act and shall continue in force, accordingly, unless and until superseded by anything done or any action taken under this Act.
