Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149(3)] [Section 149] [Entire Act] Union of India - Subsection Section 149(3)(ii) in The Income Tax Act, 2025 (ii)the co-operative credit societies which provide financial assistance to the society;