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Madhya Pradesh High Court

Skol Breweries Ltd. (Now Sab Miller ... vs Som Distilleries And Breweries Ltd. on 20 June, 2018

THE HIGH COURT OF MADHYA PRADESH MA-2745-2018 (SKOL BREWERIES LTD. (NOW SAB MILLER INDIA LIMITED) Vs SOM DISTILLERIES AND BREWERIES LTD.) 1 Jabalpur, Dated : 20-06-2018 Shri Siddharth Shrivastava, counsel for the petitioner. Counsel for the petitioner seeks time Adjourned.

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(J.K. MAHESHWARI) JUDGE Pr a hy ad manisha M of Digitally signed by MANISHA ALOK SHEWALE Date: 2018.06.22 14:46:31 +05'30' rt ou C h ig H